(1.) THE reference is made at the instance of the Revenue. It raises one question for the assessment year 1971 -72. It reads thus :
(2.) IN also raises two questions for the assessment year 1972 -73 which reads thus :
(3.) NO order as to costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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