(1.) The Income-tax Appellate Tribunal has referred to this court the following questions of law at the instance of the Department and the assessee :
(2.) At the instance of the Revenue :
(3.) At the instance of the assessee :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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