(1.) Heard learned counsel for the appellant and learned Senior Counsel for the respondent.
(2.) Admit.
(3.) With the consent of both the learned counsels, this Second Appeal is taken up for final hearing at the stage of admission.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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