(1.) Leave to add the Collector as party-respondent is granted.
(2.) Assistant Government Pleader appears on behalf of the Collector.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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