LAWS(BOM)-2018-6-260

RAVINDRA NATTHUJI DHOB Vs. MAHARASHTRA REVENUE TRIBUNAL, NAGPUR

Decided On June 28, 2018
Ravindra Natthuji Dhob Appellant
V/S
MAHARASHTRA REVENUE TRIBUNAL, NAGPUR Respondents

JUDGEMENT

(1.) Heard.

(2.) Rule. Rule made returnable forthwith.

(3.) Heard finally by consent.