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LAWS(BOM)-2018-10-15

YASHWANT S MASHANKAR Vs. JOINT CHARITY COMMISSIONER, AMRAVATI

Decided On October 05, 2018
Yashwant S Mashankar Appellant
V/S
JOINT CHARITY COMMISSIONER, AMRAVATI Respondents

Referred Judgements :-

SHEIKH ABDUL KAYUM MULLA ALIBHAI VS. MULLA ALIBHAI:MADRASAI HAKIMIA AND CORONATION HIGH SCHOOL SOCIETYTY [REFERRED TO]
UNION OF INDIA VS. GOPAL CHANDRA MISRA [REFERRED TO]
KHOJESTE MISTREE VS. MINOO RUSTOMJI SHROFF [REFERRED TO]

JUDGEMENT

(1.) Heard.

(2.) Rule. Rule made returnable forthwith.

(3.) Heard finally by consent.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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