HIGH COURT IN ITS OWN MOTION Vs. M N NAVALE, PRESIDENT, SINHGAD TECHNICAL EDUCATION SOCIETY, ERANDWANE, PUNE

JUDGEMENT

(1.) The respondent nos. 1 and 2 were served with Notice dated 26th February, 2018 of the Suo Motu Criminal Contempt by the Registry.

(2.) The contempt notice dated 26th February, 2018 was issued by the Registry consequent to the order dated 5th January, 2018 passed by this Court. The contempt notice, reads as under :-

(3.) The Criminal Suo Moto Petition No.1 of 2018 is the order dated 5th January, 2018, passed by this Court as under :-