UDAY SHANTIKUMAR DIXIT Vs. LARSEN

Referred Judgements :-

PUSHPAKARAN (P.) VS. CHAIRMAN,COIR BOARD [REFERRED TO]
GANGA KISAN SAHKARI CHINI MILLS LTD. VS. JAIVIR SINGH [REFERRED TO]
BURMAH SHELL OIL STORAGE AND DISTRIBUTION COMPANY OF INDIA LIMITED VS. BURMA SHELL MANAGEMENT STAFF ASSOCIATION [REFERRED TO]
D P MAHESHWARI VS. DELHI ADMINISTRATION [REFERRED TO]
MUKESH K TRIPATHI VS. SENIOR DIVISIONAL MANAGER L I C [REFERRED TO]
MANAGEMENT OF SONEPAT COOPERATIVE SUGAR MILLS LTD VS. AJIT SINGH [REFERRED TO]
MCLEOD AND CO VS. SIXTH INDUSTRIAL TRIBUNAL WEST BENGAL [REFERRED TO]
BOMBAY DYEING AND MANUFACTURING COMPANY VS. R A BIDOO [REFERRED TO]
ALOYSIUS NUNES VS. THOMAS COOK INDIA LIMITED [REFERRED TO]
VANDANA JOSHI VS. STANDARD CHARTERED BANK LTD [REFERRED TO]