LAWS(BOM)-2018-1-26

SMT.SHAKUNTALA WD/O. RAMCHANDRA Vs. ZILLA PARISHAD

Decided On January 10, 2018
Smt.Shakuntala Wd/O. Ramchandra Appellant
V/S
ZILLA PARISHAD Respondents

JUDGEMENT

(1.) Heard learned Advocate Shri Harinkhede for the petitioners and learned Advocate Mrs. Munshi for the respondents.

(2.) The facts show that deceased Shri R.Z. Nishane was working as Assistant Teacher in primary school of Zilla Parishad. The documents on record produced by the petitioners show that he joined services on 27-08-1966 and at primary school of Donad on 27-06-1990. While working in that school, he

(3.) He reported for duty on 18-09-1996 and was permitted to join on 20-09-1996. After that date, he worked up to 18-07-1998 and proceeded on casual leave of two days. He was on casual leave on 20-07-1998 and