Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(BOM)-2018-8-158
KAILASHCHANDRA KEDARMALJI @ KEDARNATH AGRAWAL Vs. KOCHAVEEDU VARGHESE JOSEPH
Decided On August 31, 2018
Kailashchandra Kedarmalji @ Kedarnath Agrawal
Appellant
V/S
Kochaveedu Varghese Joseph
Respondents
JUDGEMENT
(1.) Heard.
(2.) Rule. Rule made returnable forthwith.
(3.) Heard finally by consent.
Click here to view full judgment.