LAWS(BOM)-2018-4-65

EDC LIMITED, THROUGH ITS MANAGING DIRECTOR, SURENDRA VISHNU VERNEKAR Vs. COMMISSIONER OF INCOME TAX, HAVING OFFICE AT AAYAKAR BHAWAN

Decided On April 09, 2018

Edc Limited, Through Its Managing Director, Surendra Vishnu Vernekar Appellant

V/S

Commissioner Of Income Tax, Having Office At Aayakar Bhawan Respondents

JUDGEMENT

(1.) Heard Mr. Jitendra Jain, learned Advocate for the Petitioner and Mr. K. Aravind, learned Standing Counsel for the Respondent.

(2.) Admit, on the following question of law:

(3.) Taken up for disposal forthwith by consent.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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