SADASHIV MAHADEO SHINDE Vs. SHAKUNTALA PANDURANG SHINDE

JUDGEMENT

(1.) The appeal has been admitted on the substantial question of law formulated as below :-

(2.) Heard Mr.Chetan Patil, the learned counsel for the appellant and Mr.P. G.Karmale, the learned counsel for the respondents.

(3.) A brief reference to the factual aspect is necessary for deciding this appeal.