ARUN LAXMAN KUMBHARE Vs. STATE OF MAHARASHTRA

JUDGEMENT

(1.) Heard the learned Counsel appearing for the petitioner and learned AGP for respondent Nos. 1 to 3.

(2.) Rule. Rule made returnable forthwith and heard finally with the consent of learned Counsels appearing for the parties.

(3.) The petitioner has filed this petition mainly for the following prayers :-