(1.) Heard.
(2.) Both the appeals are admitted on the following substantial question of law:
(3.) Shri Parag Rao, learned Advocate waives service on behalf of the respondents no.1 & 2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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