(1.) Admit.
(2.) Heard finally with the consent of parties.
(3.) The present revision application is against the order of Special Judge (Additional Sessions Judge3) Nagpur, dated 12.04.2018 by which he has rejected the application for discharge filed by the applicant.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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