KANTILAL PREMJI MARU Vs. MADAN KUMAR

Referred Judgements :-

SEVILLE PERFUMERY LTD. V. JUNE PERFECT LTD.,AND F. W. WOOLWORTHCO. LTD. [REFERRED TO]
MIDAS HYGEINE INDUSTRIES P LTDANR V. SUDHIR BHATIA [REFERRED TO]
NATIONAL SEWING THREAD CO LIMITED CHIDAMBARAM THE REGISTRAR OF TRADE MARKS VS. JAMES CHADWICK AND BROS LIMITED:JAMES CHADWICK AND BROS LIMITED [REFERRED TO]
AMRITDHARA PHARMACY VS. SATYA DEO GUPTA [REFERRED TO]
INDUSTAN PENCILS PRIVATE LIMITED VS. INDIA STATIONERY PRODUCTS CO [REFERRED TO]
HET RAMGAURI VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
CLINIQUE LABORATORIES LLC VS. GUFIC LIMITED [REFERRED TO]
GUFIC LTD VS. CLINIQUE LABORATORIES LLC [REFERRED TO]
HIRALAL PARBHUDAS VS. GANESH TRADING COMPANY [REFERRED TO]
BAL PHARMA LTD VS. CENTAUR LABORATORIES PVT LTD [REFERRED TO]
ULTRA TECH CEMENT LIMITED VS. ALAKNANDA CEMENT PVT LTD [REFERRED TO]
KAMANI OIL INDUSTRIES PVT. LTD VS. BHUWANESHWAR REFINERIES [REFERRED TO]
BRIHAN KARAN SUGAR SYNDICATE PVT. LTD. VS. LOKRANJAN BREWERIES PVT. LTD. [REFERRED TO]
LUPIN VS. JOHNSON AND JOHNSON [REFERRED TO]