JCB INDIA LIMITED Vs. UNION OF INDIA REPRESENTED

Referred Judgements :-

ABBOT V. MINISTER FOR LANDS [REFERRED TO]
PORNAMI OIL MILLS V. STATE OF KERALA [REFERRED TO]
AMRIT BANASPATI CO. LTD. V. STATE OF PUNJAB [REFERRED TO]
UNION OF INDIA V. HINDUSTAN DEVELOPMENT CORPORATION [REFERRED TO]
SUBHASH PHOTOGRAPHIES V. UNION OF INDIA [REFERRED TO]
TRIMBAK DAMODHAR RAIPURKAR VS. ASSARAM HIRAMAN PATIL [REFERRED TO]
UNION OF INDIA VS. ANGLO AF GHAN AGENCIES CIVIL APPEALS NOS 973 TO 975 OF 1967 THE UNION OF INDIA IN ALL THE APPEALS APPELLANT V OM PRAKASH [REFERRED TO]
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED VS. ULHASNAGAR MUNICIPAL COUNCIL [REFERRED TO]
MOTILAL PADAMPAT SUGAR MILLS COMPANY LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
MOTILAL PADAMPAT SUGAR MILLS COMPANY LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
JIT RAM SHIV KUMAR VS. STATE OF HARYANA [REFERRED TO]
KANAYA RAM VS. RAJENDER KUMAR [REFERRED TO]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. GODFREY PHILIPS INDIA LIMITED :INDIA TOBACCO COMPANY LIMITED :VAZIR SULTAN TOBACCO COMPANY LIMITED [REFERRED TO]
BAKUL OIL INDUSTRIES VS. STATE OF GUJARAT [REFERRED TO]
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ASST DHARWAR VS. DHARMENDRA TRADING COMPANY [REFERRED TO]
P M ASHWATHANARAYANA SETTY LAVINA MANSIONS A ABDUL RAHIM SHERIF G RAMIAH CITY MUNICIPAL COUNCIL STATE BANK OF INDIA BANK OF BARODA S MOHMOOD IQBAL STATE OF MAHARASHTRA DR PRAFULLA CHANDRA VS. STATE OF KARNATAKA [REFERRED TO]
KERALA HOTEL AND RESTAURANT ASSOCIATION STATE OF TAMIL NADU HOTEL ARATHY VADAKKANCHERRY VS. STATE OF KERALA:SANGU CHAKRA HOTELS PRIVATE LTD:STATE OF KERALA [REFERRED TO]
KASINKA TRADING VS. UNION OF INDIA [REFERRED TO]
EICHER MOTORS LIMITED VS. UNION OF INDIA [REFERRED TO]
OSRAM SURYA PRIVATE LIMITED VS. COMMISSIONER OF CENTRAL EXCISE INDORE [REFERRED TO]
HAWRAH MUNICIPAL CORPORATION VS. GANGES ROPE COMPANY LIMITED [REFERRED TO]
VIRENDER SINGH HOODA VS. STATE OF HARYANA [REFERRED TO]
N K BAJPAI VS. UNION OF INDIA [REFERRED TO]
SAMTEL INDIA LTD VS. COMMISSIONER OF CENTRAL EXCISE, JAIPUR [REFERRED TO]
MALHOTRA AND SONS VS. UNION OF INDIA [REFERRED TO]
JAYAM & CO. VS. ASSISTANT COMNMISSIONER [REFERRED TO]
SHAYARA BANO VS. UNION OF INDIA AND OTHERS [REFERRED TO]