SARVODAYA KALA MANDAL AURANGABAD Vs. STATE OF MAHARASHTRA7

Referred Judgements :-

J.N.V. UNIVERSITY VS. SHISHUPAL SINGH [REFERRED TO]
SRI SHRI PAL VS. STATE OF U.P . [REFERRED TO]
SRI PARASHURAM MAHATO VS. STATE OF WEST BENGAL [REFERRED TO]
PROBHAT KR. MONDAL VS. STATE OF WEST BENGAL [REFERRED TO]
PARMANAND PANDAY VS. DISTRICT INSPECTOR OF SCHOOLS,VARANASI [REFERRED TO]
STATE OF MANIPUR VS. STATE LAND USED BOARD CASUAL EMPLOYEES' ASSOCIATION [REFERRED TO]
BANSRAJ PANDEY VS. DISTRICT INSPECTOR OF SCHOOLS,JAUNPUR [REFERRED TO]
RUKIYA KHATUN VS. THE STATE OF ASSAM [REFERRED TO]
SHEO NATH SAHNI VS. THE STATE OF BIHAR [REFERRED TO]
BIRENDRA SINGH VS. STATE OF U.P. AND OTHERS [REFERRED TO]
SHRI ISWAR UPADHYAY,ASSISTANT TEACHER,AUNIBARI VS. THE STATE OF ASSAM. [REFERRED TO]
RAM CHET VERMA VS. STATE OF U.P . [REFERRED TO]
SANJAY KUMAR VS. STATE OF HARYANA [REFERRED TO]
HINDUSTAN EDUCATION SOCIETY VS. SK KALEEM SK GULAM NABI [REFERRED TO]
RAVINDER KUMAR SHARMA VS. STATE OF ASSAM [REFERRED TO]
STATE OF MADHYA PRADESH VS. YOGESH CHANDRA DUBEY [REFERRED TO]
M P STATE COOP BANK LTD VS. NANURAM YADAV [REFERRED TO]
PRIYADARSHINI EDUCATION TRUST VS. RATIS RAFIA BANO [REFERRED TO]
USHA K. VS. STATE OF KERALA [REFERRED TO]
SUPERINTENDING ENGINEER VS. RANGANATH [REFERRED TO]
Santosh Kumar Mandal VS. State of Jharkhand [REFERRED TO]
BALASAHEB RAMCHANDRA BURKE AND ORS. VS. THE PRESIDENT AND ORS. [REFERRED TO]
PRAGATI MAHILA SAMAJ & ANR. VS. ARUN & ORS. [REFERRED TO]
STATE OF JAMMU AND KASHMIR & ORS VS. DISTRICT BAR ASSOCIATION, BANDIPORA [REFERRED TO]
RAJESH KUMAR VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]