BANK OF INDIA Vs. SHIVCHARAN AND OTHERS

Referred Judgements :-

SHAMBHOO PROSAD BAJORIA V. UNION OF INDIA [REFERRED TO]
TAX RECOVERY OFFICER II,SADAR,NAGPUR V. GANGADHAR VISHWANATH RANADE [REFERRED TO]
ANIL NANDKISHORE TIBREWALA V. JAMMU AND KASHMIR BANK LTD. [REFERRED TO]
KULDEEP SINGH PATHANIA V. BIKRAM SINGH JARYAL [REFERRED TO]
UNION OF INDIA V.IBRAHIM UDDIN [REFERRED TO]
BANK OF MAHARASHTRA VS. PANDURANG KESHAV GORWARDKAR [REFERRED TO]
SEJAL GLASS LTD. VS. NAVILAN MERCHANTS PVT. LTD. [REFERRED TO]