LAWS(BOM)-2018-10-104

ARVIND YESHWANT KULKARNI Vs. VINAY MADHUKAR KULKARNI

Decided On October 08, 2018
Arvind Yeshwant Kulkarni Appellant
V/S
Vinay Madhukar Kulkarni Respondents

JUDGEMENT

(1.) Heard learned Advocates for both the parties.

(2.) Following substantial questions of law has been framed :

(3.) Considering the narrow controversy involved, the Second Appeal is taken up for Final hearing with consent of the parties.