GANESH GUNA CHODANKAR, REGIONAL EMPLOYMENT EXCHANGE Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY HAVING ITS OFFICE AT SECRETARIAT

JUDGEMENT

(1.) The Petitioner has challenged the communication dated 10 August 2010 addressed to the Labour Commissioner. The Petitioner has further sought a writ to recall the impugned order and to furnish senior list of Lower Division Clerk, Upper Division Clerk and Assistant Employment Officer.

(2.) The Petitioner had joined the services of the Government as a Lower Division Clerk on 24 January 1981 in the Regional Employment Exchange, Panaji. When he joined the services, he was an under graduate. According to the Petitioner, he completed his graduation in March 1983 and became eligible for promotion for the direct recruitment to the post of Assistant Employment Officer. It is his case that even after post of Assistant Employment Officer was available, the Petitioner was not considered. The Petitioner was transferred in May, 1984 to the Industrial Training Institute. In March 1985, a combined senior list of Lower Division Clerks working in Labour Department, Regional Employment Exchange and State Department for Craftsman, Training, was prepared. The Petitioner was shown at Serial No.57. The Petitioner made a representation to the State Government for repatriation to parent department i.e. Regional Employment Exchange.

(3.) Heard Mr. Pangam, learned Counsel for the Petitioner and Mr. S. Dhargalkar, learned Addl. Government Advocate for the Respondent.