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LAWS(BOM)-1908-10-11
GANGASHANKAR PRABHASHANKAR Vs. BADHAR MADHBHAI
Decided On October 15, 1908
Gangashankar Prabhashankar
Appellant
V/S
Badhar Madhbhai
Respondents
JUDGEMENT
(1.) The two questions referred for our opinion are:-
(2.) We answer both questions in the negative.
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