(1.) By the present application, the applicants have prayed to quash the FIR as well as the proceeding in connection with RCC No.48/2009 on the file of J.M.F.C. Shevgaon.
(2.) Rule.
(3.) Rule made returnable forthwith.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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