LAWS(BOM)-2008-5-76

BAPURAO SHANTWAN MAKASARE Vs. SURESH SONAJI MAKASARE

Decided On May 02, 2008
Bapurao Shantwan Makasare Appellant
V/S
Suresh Sonaji Makasare Respondents

JUDGEMENT

(1.) Heard learned counsel for the parties.

(2.) Learned counsel Shri. V.D. Sapkal, for the petitioners seeks leave to delete respondents Nos.4 to 9.

(3.) Leave to delete is granted.