(1.) Heard Mr. Saboo, learned Counsel for the petitioner.
(2.) Rule.
(3.) Mrs. Dangre, learned A.G.P. waives service for respondents 1 to 3 and Mr. Quazi, learned Counsel waives service for respondent No. 4.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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