(1.) IN this writ petition the petitioner has impugned the following order:
(2.) THIS court on 19th February, 1996, while admitting the petition, had passed the following order:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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