ASHOK RAMCHANDRARAO MORE Vs. DEPUTY CHARITY COMMISSIONER

JUDGEMENT

(1.) Rule.

(2.) Rule heard forthwith by consent of parties.

(3.) Order dated 18/3/2008 made by the Deputy Charity Commissioner, Nagpur issuing direction to hold elections to the Managing Committee of Viddarbha Kabaddi Association, Nagpur and in particular, authorizing persons on Schedule-I of 1986 body is under challenge in this petition.