LAWS(BOM)-2008-3-248

SHIVLAL NATTHUJI VIRGHAT Vs. DIVISIONAL COMMISSIONER

Decided On March 12, 2008
Shivlal Natthuji Virghat Appellant
V/S
DIVISIONAL COMMISSIONER Respondents

JUDGEMENT

(1.) Heard Ms. S.R.Gaikee, learned counsel for the petitioner and Mr. Mujumdar, learned A.P.P. for the respondent.

(2.) Rule.

(3.) Mr. Mujumdar, learned A.P.P. waives notice on behalf of the respondents.