LAWS(BOM)-2008-5-75

RAMBILAS RAMRATAN MALANI Vs. SHAFIABI W/O SHERKHAN

Decided On May 02, 2008
Rambilas Ramratan Malani Appellant
V/S
Shafiabi W/O Sherkhan Respondents

JUDGEMENT

(1.) Rule is made returnable forthwith. Heard finally.

(2.) Petitioner herein is Defendant No.1 in Regular Civil Suit No. 35 of 1984.

(3.) On 2nd January, 1995, Shafiyabi and Husnabi, who are defendant nos. 5 and 6, filed an application for being transposed in place of plaintiff Hafizabi, who died on 4th December, 1994.