REGENT COMPUTRONICS PVT. LTD.

JYOTI W/O. VASANTRAO BUTLE Appellant

V/S

MRS. VARSHA ANIRUDDHA BANSOD Respondents

Referred Judgements :-

DURGASHANKAR S. TRIVEDI VS. BABUBHAI BHULABHAI PAREKH [REFERRED TO]
BOMAN P. IRANI VS. MANILAL P. GALA [REFERRED TO]
SHANTABAI JAGANNATH JAISWAL VS. ANANDIBAI SATYANARAYAN JAISWAL [REFERRED TO]
INDRAKANT KISHORDAS SHAH VS. KESHRINATH D. MHATRE [REFERRED TO]
RAM RATTAN VS. BAJRANG LAL [REFERRED TO]
BIPIN SHANTILAL PANCHAL VS. STATE OF GUJARAT [REFERRED TO]
STATE VS. NAVJOT SANDHU alias AFSHAN GURU [REFERRED TO]
R V E VENKATACHALA GOUNDER VS. ARULMIGU VISWESARASWAMI AND V P TEMPLE [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. P. V. Vaidya, learned counsel for petitioner and Mr. M. B. Naidu, learned counsel for respondent.

(2.) Rule. By consent heard forthwith.

(3.) By this petition the petitioner challenges order dated 18-6-2007 passed by 5th Joint Civil Judge, Sr. Dn., Nagpur in Special Civil Suit No. 576/95 rejecting the application dated 3-3-2007 filed by the petitioner to decide objection regarding admissibility of the documents tendered in evidence by Vijay, a witness examined by the respondent.

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JYOTI VASANTRAO BUTLE Vs. VARSHA ANIRUDDHA BANSOD

Referred Judgements :-

JUDGEMENT

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