(1.) Rule. Rule made returnable forthwith.
(2.) Heard the learned counsel for the parties
(3.) We propose to dispose of this petition at the stage of admission itself considering that the matter pertains to admission of P.B.B.Sc. (Nursing) degree Course for the academic year 2007-08.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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