NOVODAYA COOPERATIVE Vs. STATE OF GOA

Referred Judgements :-

ROBERTSON VS. MINISTER OF PENSIONS [REFERRED TO]
FALMOUTH BOAT CONSTRUCTION LIMITED VS. HOWELL [REFERRED TO]
UNION OF INDIA VS. ANGLO AF GHAN AGENCIES CIVIL APPEALS NOS 973 TO 975 OF 1967 THE UNION OF INDIA IN ALL THE APPEALS APPELLANT V OM PRAKASH [REFERRED TO]
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED VS. ULHASNAGAR MUNICIPAL COUNCIL [REFERRED TO]
RADHAKRISHNA AGARWAL VS. STATE OF BIHAR [REFERRED TO]
DIVISIONAL FOREST OFFICER VS. BISHWANATH TEA GO LIMITED [REFERRED TO]
GUJARAT STATE FINANCIAL CORPORATION VS. LOTUS HOTELS PRIVATE LIMITED [REFERRED TO]
BAREILLY DEVELOPMENT AUTHORITY VS. AJAI PAL SINGH [REFERRED TO]
ABL INTERNATIONAL LIMITED VS. EXPORT CREDIT GUARANTEE CORPORATION OF INDIA LIMITED [REFERRED TO]
BANNARI AMMAN SUGARS LTD VS. COMMERCIAL TAX OFFICER [REFERRED TO]
LARSEN and TOUBRO LTD VS. UNION OF INDIA [REFERRED TO]
STATE OF KARNATAKA VS. ALL INDIA MANUFACTURERS ORGANIZATION [REFERRED TO]
SUNIL PANNALAL BANTHIA VS. CITY AND INDUSTRIAL DEVELOPMENT CORPN OF MAHARASHTRA LTD [REFERRED TO]
KANTILAL VS. CHAIRMAN TOWN IMPROVEMENT TRUST RATLAM [REFERRED TO]
REAL ESTATE AGENCY VS. MODEL CO OPERATIVE HOUSING SOCIETY LIMITED [REFERRED TO]
HIG FLAT OWNERS WELFARE ASSOCIATION VS. TAMIL NADU HOUSING BOARD [REFERRED TO]