GOPAL SHERSINGH Vs. STATE OF MAHARASHTRA

Referred Judgements :-

MARUTI VS. STATE OF MAHARASHTRA AND ANOTHER [REFERRED TO]
STATE OF H. P. VS. SURINDER MOHAN AND OTHERS. [REFERRED TO]
RAM CHAND AND OTHERS VS. THE STATE [REFERRED TO]
MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD VS. BEN HIRABEN MANILAL [REFERRED TO]
NARAYAN AND OTHERS VS. STATE OF MAHARASHTRA [REFERRED TO]
LT COMMANDER PASCAL FERNANDES VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF UTTAR PRADESH VS. KAILASH NATH AGARWAL [REFERRED TO]
STATE DELHI ADMINISTRATION VS. JAGJITSINGH [REFERRED TO]
A DEVENDRAN R PANDIAN VS. STATE OF TAMIL NADU :STATE OF TAMIL NADU [REFERRED TO]
RANADHIR BASU VS. STATE OF WEST BENGAL [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. SURINDER MOHAN [REFERRED TO]
NARAYAN CHETANRAM CHAUDHARY VS. STATE OF MAHARASHTRA [REFERRED TO]
JASBIR SINGH VS. VIPIN KUMAR JAGGI [REFERRED TO]
GAGU ALIAS NAVGHAN RANDHIR VS. STATE OF GUJARAT [REFERRED TO]
KANURU YANADI CHANGAIAH VS. STATE OF ANDHRA PRADESH [REFERRED TO]
KONAJETI RAJABABU VS. STATE OF ANDHRA PRADESH [REFERRED TO]
MAOSI NAINSI JAIN VS. STATE OF MAHARASHTRA [REFERRED TO]
V K JAIN VS. PRATAP V PADODE [REFERRED TO]
SANTOSH BHIMRAO RANE VS. STATE OF MAHARASHTRA [REFERRED TO]
SALEHA BEIG ABDUL GANI BEIG VS. STATE OF MAHARASHTRA [REFERRED TO]
HARIHAR SINHA VS. EMPEROR [REFERRED TO]