(1.) RULE.
(2.) LEARNED Associate Advocate General appearing for the State waives service.
(3.) BY consent of the parties and looking to the issues involved, Rule made returnable and heard forthwith.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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