VILAS DADARAO CHAVAN Vs. KIRAN ASHOK PATIL DONGAONKAR

JUDGEMENT

(1.) Heard learned counsel of the parties.

(2.) This L.P.A. seeks to challenge the order passed by learned Single Judge of this Court ( Coram : R.M. Borde, J.) in Writ Petition No.7251/2007 dated 21-08-2008 by which, writ petition of respondent No. 1 was disposed of as infructuous.

(3.) Facts leading to this appeal may be stated thus :