(1.) By this application, original respondent No. 1 is seeking review of Order passed by this Court on 6th May, 2008 in Writ Petition No. 592 of 2008.
(2.) Heard.
(3.) The grounds for review, as averred in the application, are revolving around a 'fact' that:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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