(1.) Heard learned Advocate for the applicant, and learned Special Public Prosecutor Shri A. V. Gupta for the respondent.
(2.) This is an application for regular bail.
(3.) The cause of death given in column No. 22 reads as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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