REGENT COMPUTRONICS PVT. LTD.

HINDUSTAN LEVER LTD. Appellant

V/S

RAMKRISHNA BHIKHA DUSHANE Respondents

Referred Judgements :-

BLUE STAR EMPLOYEES' UNION VS. EX. OFF. PRINCIPAL SECY,TO GOVERNMENT [REFERRED TO]
JAIPUR ZILA SAHAKARI BHOOMI VIKAS BANK LTD. VS.RAM GOPAL SHARMA [REFERRED TO]
B.P.L. VS. R. SUDHAKAR [REFERRED TO]
MRF LTD. VS. GOA MRF UNION,GOA [REFERRED TO]
ATHERTON WEST AND COMPANY LIMITED KANPUR U P VS. SUTI MILL MAZDOOR UNION [REFERRED TO]
AUTOMOBILE PRODUCTS OF INDIA LIMITED VS. RUKMAJI BALA [REFERRED TO]
LAKSHMI DEVI SAGAR MILLS LIMITED LAKSHMI DEVI SUGAR MILLS LIMITED VS. PT RAM SARUP:CHINI MILLS MAZDOOR SANGH [REFERRED TO]
AIR INDIA LIMITED VS. LIBIO FRANCISCO COLACO [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. C.U. Singh, the learned Senior Counsel with Mr. Shah and Mr. Londhe i/by M/s. Sanjay Udeshi and Co. for petitioner and Mr. Bapat with Mr. D'Costa the learned counsel for the respondent.

(2.) Rule. Respondent waives service.

(3.) By the consent of the parties, the petition is taken up for final hearing forthwith.

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HINDUSTAN LEVER LTD Vs. RAMKRISHNA BHIKSHA DUSHANE

Referred Judgements :-

JUDGEMENT

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