(1.) RULE returnable forthwith. Heard by consent.
(2.) MR. G. Shirodkar, Addl. Govt. Advocate states that the deputy Director of Panchayats will dispose of the representation dated 11. 3. 2008 within a period of two weeks from today. Order accordingly. Rule disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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