(1.) In these applications, notices were issued and affidavits are filed.
(2.) Hence Rule, which is made returnable forthwith and is heard by consent.
(3.) Both these applications arise out of the same crime.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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