(1.) HEARD.
(2.) THE learned APP for the State prays for time on the ground that the Investigating Officer is not present because today's date for circulation was not informed. He therefore prays for an adjournment. Request is granted. Matter is adjourned to 4th February 2008.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN