(1.) Learned counsel for the applicant states that the applicants are on bail presently, granted by the trial court. S same to continue till final disposal of this application.
(2.) A.P.P. is directed to file reply within 2 weeks.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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