NIRMAL COMMERCIAL LTD Vs. COMMISSIONER OF INCOME TAX

Referred Judgements :-

COMMISSIONER OF INCOME TAX VS. PRITHIPAL SINGH AND CO [REFERRED TO]
MOHAMMAD ATIQ VS. INCOME TAX OFFICER [REFERRED TO]
NARAYANAPPA SETTY K P AND CO VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
KRISHNA BHATTA VS. AGRICULTURAL INCOME TAX OFFICER [REFERRED TO]
WESTERN AUTOMOBILES INDIA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. BHIMJI BHANJEE AND CO [REFERRED TO]