MUKUND RAMCHANDRA KOLAPKAR Vs. KISAN TRYAMBAK GAIKWAD

JUDGEMENT

(1.) Heard learned Senior Advocate Mr. Dixit for Appellant and learned Advocate Mr. Shinde who appears for the Respondents.

(2.) This Second Appeal is filed by the original defendant in Regular Civil Suit No. 129 of 2003. The parties, hereinafter, are referred to their status in Regular Civil Suit No.129 of 2003.

(3.) This Second Appeal was listed for admission before this Court and after hearing the parties, this Court has admitted the Appeal by its Order passed on 19/1/2006 on two points/ grounds. These are reproduced herein below:-