(1.) THIS is an application for leave to appeal.
(2.) BY an impugned order dated 12th July, 2007 the accused (respondent No.1) is acquitted under Section 138 of the Negotiable Instruments Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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