HENRIQUETA MARIA Vs. STATE OF GOA

Referred Judgements :-

JOHN MOSES FERNANDES VS. STATE OF GOA [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. HAKIMWADI TENANTS ASSOCIATION [REFERRED TO]
GOVT. OF A.P. VS. KOLLUTLA OBI REDDY [REFERRED TO]
OXFORD ENGLISH SCHOOL OXFORD ENGLISH SCHOOL VS. GOVERNMENT OF T N:A HASTINGS HOPE [REFERRED TO]
STATE OF KERALA VS. M K KUNHIKANNAN NAMBIAR MANJERI MANIKOTH NADUVIL DEAD [REFERRED TO]
N NARASIMHAIAH VS. STATE OF KARNATAKA:UNION OF INDIA [REFERRED TO]
RELIANCE PETROLEUM LIMITED VS. ZAVER CHAND POPATLAL SUMARIA [REFERRED TO]
STATE OF KARNATAKA VS. D C NANJUDAIAH [REFERRED TO]
LARSEN AND TOUBRO LIMITED VS. STATE OF GUJARAT [REFERRED TO]
DELHI ADMINISTRATION VS. GURDIP SINGH UBAN [REFERRED TO]
PADMASUNDARA RAO DEAD VS. STATE OF TAMIL NADU [REFERRED TO]
KRISHNA BAHADUR VS. PURNA THEATRE [REFERRED TO]
JOGINDER SINGH SODHI VS. AMAR KAUR [REFERRED TO]
UNION OF INDIA VS. PRAMOD GUPTA [REFERRED TO]
ASHOK KUMAR VS. STATE OF HARYANA [REFERRED TO]