KBC PICTURES Vs. A R MURGADOSS

JUDGEMENT

(1.) Leave under Rule 147 of the High Court (Original Side) Rules 1980 is granted to the plaintiff. Respondents waive service.

(2.) Heard learned counsel for the parties.

(3.) By this motion, the plaintiff seeks injunction restraining the defendants from infringing his copyright in the story, screen play and dialogs in the Hindi remake of the Tamil film "Ghajini".