ANGATH ARTS PVT LTD Vs. CENTURY COMMUNICATION LTD

JUDGEMENT

(1.) By consent, heard finally at the stage of admission itself.

(2.) By this petition, petitioner seeks injunction restraining the respondents from transferring, licensing or sub-licensing any rights in the copyright of the film "Victoria No.203" to any third party.

(3.) Reliefs claimed under prayers (b) and (c) are declined as not pressed.