NAGPUR INFRASTRUCTURES LTD Vs. COMMISSIONER

JUDGEMENT

(1.) Heard Mr. De, learned counsel for the petitioner, Mr. Puranik, learned counsel for respondent no.1 and Mr. S.R.Deshpande, learned counsel for respondents 6 to 9. None for respondents 3 to 5 though served.

(2.) Rule returnable forthwith.

(3.) By this petition the petitioner challenges the order dated 19.10.2007 passed by the 9th Joint Civil Judge, Junior Division, Nagpur in Regular Civil Suit No. 1847/1997.