LAWS(BOM)-2008-4-510

SHEIKH NURZAHABI MUNAF Vs. ADDL COMMR AMRAVATI

Decided On April 23, 2008
Sheikh Nurzahabi Munaf Appellant
V/S
Addl Commr Amravati Respondents

JUDGEMENT

(1.) Heard.

(2.) Issue notice of final disposal returnable on 12th June, 2008.

(3.) Learned AGP Mr. Ahirkar waives service for respondent nos. 1 and 2.